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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Haryana - Subsection

Section 15(16) in The Punjab Excise Act, 1914

(16)Manufacture. - "manufacture" includes every process, whether natural or artificial by which any [intoxicant] [Substituted for the words 'excisable article' by the Government of India (Adaptation of Indian Laws) Order, 1937.] is produced or prepared and also redistillation, and every process for the rectification, reduction flavouring, blending or colouring of liquor.