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State of Rajasthan - Section

Section 341 in Rajasthan Land Revenue (Land Records) Rules, 1957

341. Seniority list of Qanungos [***] [Deleted 'and Patwaris' by Notification No. G.S.R. 103, dated 30.11.2017 (w.e.f. 23.1.1958).].

- (i) The Sadar Qanungo shall maintain seniority lists of Inspectors of Land Records, Office Qanungos, and Assistant Sadar Qanungos arranged in order of seniority. All papers regarding appointment, transfer, promotion, leave etc. of the officials shall be submitted by the Sadar Qanungo to the Collector or the Sub-Divisional Officers incharge of the Land Records section. However, the final orders will be passed by the Collector.
(ii)[ ***] [Deleted by Notification No. G.S.R. 103, dated 30.11.2017 (w.e.f. 23.1.1958).]