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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Kerala - Subsection

Section 33(1) in Kerala Municipality Building Rules, 1999

(1)The minimum clear width of access to a building and plots as well as the width of the street giving access to the plot from the main street shall be as shown in Table 4.Access
    Residential Non Residential
Sl. No. Type of Building Single Units Multiple Units Up to 300Sq. meter of carpet area in eachfloor Above 300Sq. meter of carpet area in eachfloor
1. Single storey No minimum 1.20 metres 1.20 metres 3.60 metres
2. Two storey 90 cms 2.00 metres 3.60 metres 5.00 metres
3. Three storeys 1.20 metres 3.60 metres 5.00 metres 5.00 metres
4. Above three storeys 3.60 metres 5.00 metres 5.00 metres 7.00 metres
Provided that wherever off street parking is required for the building as per these rules, motorable access width shall be provided to the plot.Provided further that the access width of any building shall be modified to be in accordance with the provisions in any detailed development plan for the area.