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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(7) in Tamil Nadu Infrastructure Development Rules, 2012

(7)The sponsoring agency intimating the acceptance of a tender under Sub-section (4) of Section 18 of the Act, shall also indicate in cases where public financial support is the bid criterion, the extent and form of public financial support sought by the bidder and the CEO of the Board shall forthwith communicate such information to the Government.