Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] State of Gujarat - Subsection Section 42(iii) in The Gujarat University Act, 1949 (iii)any other examination prescribed as equivalent to the examinations referred to in clauses (i) and (ii), and possesses such further qualification, if any, as may be prescribed by the Statutes:
