Section 51(1)(a) in West Bengal Town and Country (Planning and Development) Act, 1979

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State of West Bengal - Subsection

Section 51(1)(a) in West Bengal Town and Country (Planning and Development) Act, 1979

(a)where the permission relates to the carrying out of building or other operations, no such order shall, -

(i)affect such of the operations as have been previously carried out;

(ii)be passed after these operations have been completed;