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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Maharashtra - Subsection

Section 9(1)(e) in The Mumbai Metropolitan Region Specified Commodities Markets (Regulation of Location) Act, 1983

(e)one representative of the labourer engaged in handling commodities in the market yard nominated by a trade union of such labourers as is recognised by the Commissioner of Labour, Maharashtra State;