Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(a) in The Energy Conservation Act, 2001

(a)specify the norms for processes and energy consumption standards for any equipment, “appliance, vehicle, vessel, industrial unit, building or establishment” which consumes, generates, transmits or supplies energy;