Supreme Court - Daily Orders
C.I.T-I Mumbai vs L.I.C. Of India Limited on 26 April, 2017
Bench: Ranjan Gogoi, Navin Sinha
ITEM NO.102 COURT NO.4 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).10398/2013
C.I.T-I MUMBAI Appellant(s)
VERSUS
L.I.C.OF INDIA LIMITED Respondent(s)
WITH
C.A. No. 10399/2013
C.A. No. 10400/2013
C.A. No. 10401/2013
C.A. No. 10402/2013
C.A. No. 8368/2015
C.A. No. 8367/2015
Date : 26/04/2017 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE NAVIN SINHA
For Appellant(s) Mr. K. Radhakrishna, Sr. Adv.
Mr. Rupesh Kumar, Adv.
Mr. S.A. Haseeb, Adv.
Ms. Gargi Khanna, Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s) Mr. S.K. Bagaria, Sr. Adv.
Mr. Ashok Panigrahi,Adv.
Mr. Surajit Bhaduri, Adv.
UPON hearing the counsel the Court made the following
O R D E R
list these cases in the last week of July, 2017.
(Neetu Khajuria) (Asha Soni) Court Master Court Master Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2017.04.27 20:37:57 TLT Reason: