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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(c) in M.P. Bhumiswami Evam Bataidar Ke Hiton Ka Sanrakshan Adhiniyam, 2016

(c)"Bataidar" means a person doing agriculture by giving money or share of crop to Bhumiswami in accordance with the agreement executed under this Act;