Section 33(1)(vii) in The U.P. Participatory Irrigation Management Act, 2009

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State of Uttar Pradesh - Subsection

Section 33(1)(vii) in The U.P. Participatory Irrigation Management Act, 2009

(vii)passes, or causes any animals or vehicles to pass on or across any of the works, banks or channel of a canal or field drain contrary to rules except for cattle ghat wherever provided and roads designated for such use;

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State of Uttar Pradesh - Subsection

Section 33(1)(vii) in The U.P. Participatory Irrigation Management Act, 2009