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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of West Bengal - Subsection

Section 57(2)(z) in The West Bengal Private Forests Act, 1948.

(z)the manner in which the notice referred to in sub-section (1) of section 35 shall be published;
(zz)the manner in which the forest-produce referred to in sub-section (3) of section 60 shall be sold; and
(zzz)the manner of service of notices issued under this Act.