Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(2) in Tamil University Act, 1982 (2)The University shall be a body corporate, shall have perpetual succession and a common seal and shall. sue and be sued by the said name.(3 ) The University shall be of the unitary type.
