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[Cites 0, Cited by 0] [Section 80(2)] [Section 80] [Entire Act]

State of Himachal Pradesh - Subsection

Section 80(2)(i) in The Himachal Pradesh Excise Act, 2011

(i)regulating the periods and localities for which, and the persons, or classes of persons, to whom, licenses, permit and passes for the vend by wholesale or by retail of any liquor may be granted and regulating the number of such licenses which may be granted in any local area;