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Supreme Court - Daily Orders

The Municipal Corporation Of Greater ... vs Century Textiles And Industries ... on 9 October, 2023

Author: J.K. Maheshwari

Bench: J.K. Maheshwari

                                                           1

     ITEM NO.51                                  COURT NO.13                     SECTION IX

                                     S U P R E M E C O U R T O F           I N D I A
                                             RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                          No(s).     10311/2022

     (Arising out of impugned final judgment and order dated 14-03-2022
     in WP No. 295/2017 passed by the High Court Of Judicature At
     Bombay)

     THE MUNICIPAL CORPORATION OF GREATER MUMBAI & ORS. Petitioner(s)

                                                         VERSUS

     CENTURY TEXTILES AND INDUSTRIES LIMITED & ORS.     Respondent(s)
     Date : 09-10-2023 This petition was called on for hearing today.

     CORAM :                   HON'BLE MR. JUSTICE J.K. MAHESHWARI
                               HON'BLE MR. JUSTICE K.V. VISWANATHAN

     For Petitioner(s)                    Mr. Mukul Rohatgi, Sr. Adv.
                                          Mr. Neeraj Kishan Kaul, Sr. Adv.
                                          Mr. Ashish Wad, Adv.
                                          Mrs. Tamali Wad, Adv.
                                          Mr. Abhijeet Joshi, Adv.
                                          Mr. Sandip Patil, Adv.
                                          Mr. Ajeyo Sharma, Adv.
                                          Ms. Kirti Sharma, Adv.
                                           for M/S. J S Wad And Co, AOR

     For Respondent(s)                     Mr. Harish Salve, Sr. Adv.
                                           Mr. Shyam Divan, Sr. Adv.
                                           Ms. Nina R. Nariman, Adv.
                                           Mr. Saswat Pattnaik, Adv.
                                           Ms. Namrata Parikh, Adv.
                                           Mr. Pragyanshu Pandey, Adv.
                                           Mr. Hasan Murtaza, AOR

                                          Mr. Aaditya Aniruddha Pande, AOR (Not Present)

                               UPON hearing the counsel the Court made the following
                                                   O R D E R

Respondent No. 3 – State of Maharashtra through Collector, Mumbai City, has been served, but no one is present. Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2023.10.10 16:57:23 IST Reason: Let a copy of this petition be served to Mr. Siddharth Dharmadhikari, learned standing counsel for the State within one week.

2

Counter affidavit be filed within three weeks. Leave granted.

Hearing of the appeal be expedited and the appeal be listed for hearing on 06.12.2023.

(JAYANT KUMAR ARORA) (VIRENDER SINGH) ASTT. REGISTRAR-cum-PS BRANCH OFFICER