Supreme Court - Daily Orders
The Municipal Corporation Of Greater ... vs Century Textiles And Industries ... on 9 October, 2023
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
1
ITEM NO.51 COURT NO.13 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 10311/2022
(Arising out of impugned final judgment and order dated 14-03-2022
in WP No. 295/2017 passed by the High Court Of Judicature At
Bombay)
THE MUNICIPAL CORPORATION OF GREATER MUMBAI & ORS. Petitioner(s)
VERSUS
CENTURY TEXTILES AND INDUSTRIES LIMITED & ORS. Respondent(s)
Date : 09-10-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Petitioner(s) Mr. Mukul Rohatgi, Sr. Adv.
Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Ashish Wad, Adv.
Mrs. Tamali Wad, Adv.
Mr. Abhijeet Joshi, Adv.
Mr. Sandip Patil, Adv.
Mr. Ajeyo Sharma, Adv.
Ms. Kirti Sharma, Adv.
for M/S. J S Wad And Co, AOR
For Respondent(s) Mr. Harish Salve, Sr. Adv.
Mr. Shyam Divan, Sr. Adv.
Ms. Nina R. Nariman, Adv.
Mr. Saswat Pattnaik, Adv.
Ms. Namrata Parikh, Adv.
Mr. Pragyanshu Pandey, Adv.
Mr. Hasan Murtaza, AOR
Mr. Aaditya Aniruddha Pande, AOR (Not Present)
UPON hearing the counsel the Court made the following
O R D E R
Respondent No. 3 – State of Maharashtra through Collector, Mumbai City, has been served, but no one is present. Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2023.10.10 16:57:23 IST Reason: Let a copy of this petition be served to Mr. Siddharth Dharmadhikari, learned standing counsel for the State within one week.
2Counter affidavit be filed within three weeks. Leave granted.
Hearing of the appeal be expedited and the appeal be listed for hearing on 06.12.2023.
(JAYANT KUMAR ARORA) (VIRENDER SINGH) ASTT. REGISTRAR-cum-PS BRANCH OFFICER