Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bengal Presidency - Section

Section 18F in Bengal Public Demands Recovery Act, 1913

18F. Certificate Officer to order a third person to state the particulars of his claim, if any.

— Where it is suggested or appears to be probable that a third person has a claim to or other interest in the amount, the Certificate Officer may order such third person to appear and state the nature and particulars of his claim (if any) to such amount and prove the same.