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Bombay High Court

Namdeo Yamaji Kakde And Another vs The State Of Maharashtra Through ... on 31 July, 2023

Author: R. G. Avachat

Bench: R. G. Avachat

2023:BHC-AUG:16095-DB


                                                              1                                   46 ca.9285.23.odt


                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                                       BENCH AT AURANGABAD.

                                      46 CIVIL APPLICATION NO.9285 OF 2023

                               NAMDEO YAMAJI KAKDE AND ANOTHER
                                          VERSUS
                   THE STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS
                                                      ...
               Advocate for Applicants : Mr. Balaji S. Shinde.
               AGP for Respondent/State : Mrs. V. S. Choudhari
                                                      ...

                                                       CORAM : R. G. AVACHAT and
                                                               SANJAY A. DESHMUKH, JJ.
                                                       DATE       :   31st July, 2023.
               Per Court:

               .         For the reasons given in the application, the same is allowed in

terms of prayer clauses (B) and (C), subject to the costs of Rs.2,000/- (Rupees Two Thousand Only) to be deposited with the office of Government Pleader, High Court, Aurangabad towards purchase of law books / E-Library, within four weeks. Bank account details of the same are as under:-

Name : Establishment Officer, Office of Government Pleader, High Court, Aurangabad.
                         A/c No.          :       62002338300
                         Bank             :       State Bank of India
                         Branch           :       High Court, Aurangabad.
                         IFSC             :       SBIN0020997


               2         Stand over to 28th August, 2023 for compliance of order.
Contempt petition be also listed on 28th August, 2023.
[ SANJAY A. DESHMUKH, J. ] [ R. G. AVACHAT, J. ] nga ::: Uploaded on - 01/08/2023 ::: Downloaded on - 01/08/2023 13:05:56 :::