Bombay High Court
Namdeo Yamaji Kakde And Another vs The State Of Maharashtra Through ... on 31 July, 2023
Author: R. G. Avachat
Bench: R. G. Avachat
2023:BHC-AUG:16095-DB
1 46 ca.9285.23.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
BENCH AT AURANGABAD.
46 CIVIL APPLICATION NO.9285 OF 2023
NAMDEO YAMAJI KAKDE AND ANOTHER
VERSUS
THE STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS
...
Advocate for Applicants : Mr. Balaji S. Shinde.
AGP for Respondent/State : Mrs. V. S. Choudhari
...
CORAM : R. G. AVACHAT and
SANJAY A. DESHMUKH, JJ.
DATE : 31st July, 2023.
Per Court:
. For the reasons given in the application, the same is allowed in
terms of prayer clauses (B) and (C), subject to the costs of Rs.2,000/- (Rupees Two Thousand Only) to be deposited with the office of Government Pleader, High Court, Aurangabad towards purchase of law books / E-Library, within four weeks. Bank account details of the same are as under:-
Name : Establishment Officer, Office of Government Pleader, High Court, Aurangabad.
A/c No. : 62002338300
Bank : State Bank of India
Branch : High Court, Aurangabad.
IFSC : SBIN0020997
2 Stand over to 28th August, 2023 for compliance of order.
Contempt petition be also listed on 28th August, 2023.
[ SANJAY A. DESHMUKH, J. ] [ R. G. AVACHAT, J. ] nga ::: Uploaded on - 01/08/2023 ::: Downloaded on - 01/08/2023 13:05:56 :::