Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Rajasthan - Subsection Section 44(4) in The Rajasthan Homoeopathic Medicine Act, 1969 (4)The Board shall be bound to comply with all such directions as the State Government may think fit to issue after going through the audit report in respect of its accounts.
