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[Cites 0, Cited by 0] [Section 18(12)] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(12)(m) in Dr. Abdul Haq Urdu University Act, 2016

(m)confer degrees and other academic distinctions on persons who have pursued approved courses of study / conducted research in the university and its constituent institutions and its affiliated Colleges and have passed the prescribed examination conducted by the University in the manner prescribed by the Regulations;