Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(zg) in The Medical Devices Rules, 2017 (zg)"near-patient testing" means any investigation carried out in a clinical setting or at the patients home for which the result is available without reference to a laboratory and rapidly enough to affect immediate patient management;
