Section 66(1)(c) in The U.P. Minor Minerals (Concession) Rules, 1963

[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

State of Uttar Pradesh - Subsection

Section 66(1)(c) in The U.P. Minor Minerals (Concession) Rules, 1963

(c)examine any document, book, register or record in the possession or power of any person having the control of, or connected with any mine and place marks or identifications thereon and take extracts from or make copies of such documents, book, register or records:

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State of Uttar Pradesh - Subsection

Section 66(1)(c) in The U.P. Minor Minerals (Concession) Rules, 1963