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State of Odisha - Section

Section 151 in The Orissa Registration Rules, 1988

151. Presentation of appeal or application.

- An appeal under Section 72 or an application under Section 73 shall be presented in writing to the Registrar of the district or to the officer in charge of the Registrar's Office, accompanied by a copy of the refusal order appealed against and the original document in respect of which the order was passed.