Calcutta High Court
Shib Krishna Debutter Estate vs Janab Jalaluddin Ahmed Siddique & Ors on 2 June, 2014
Author: Soumen Sen
Bench: Soumen Sen
CS 224 of 2009
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
SHIB KRISHNA DEBUTTER ESTATE
VERSUS
JANAB JALALUDDIN AHMED SIDDIQUE & ORS.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 2ND JUNE, 2014.
The Court : - None appears on behalf of either of the parties. It appears that the plaintiff is not interested to proceed with the suit. The suit is, accordingly, dismissed for non-prosecution.
Interim order, if any, stands vacated. All parties are to act on a server copy of this order.
(SOUMEN SEN, J.) S..Chandra