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[Cites 0, Cited by 0] [Section 11(7)] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(7)(b) in Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005

(b)The Programme Officer shall intimate the Gram Panchayat concerned about the employment allotted so that the employment data are consolidated in the Employment Register maintained at the Gram Panchayat level.