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[Cites 0, Cited by 0] [Section 135(2)] [Section 135] [Entire Act]

Union of India - Subsection

Section 135(2)(p) in Occupational Safety, Health and Working Conditions Code, 2020

(p)the qualification and experience of persons handling hazardous substance and manner of providing necessary facilities for protecting the workers under clause (b) of section 85;