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State of Rajasthan - Section

Section 19 in Rules for the Election of Members including the President and the Vice-President of the Rajasthan Pharmacy Council and the Members of the executive committee of the said council, 1968

19.

The proceedings of the meeting shall be signed by the President if he has been present at the meeting; otherwise it shall be signed by the Chairman of the meeting elected under rule 16. A copy of the proceedings together with the names of the elected President and Vice-President shall forthwith be forwarded to the State Government for publication of the names in the Official Gazette.