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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Sikkim - Subsection

Section 13(2)(e) in Sikkim Urban and Regional Planning and Development Act, 1998

(e)Prevention of erosion of soil, provision of land stability and slope linked controls, provision for afforestation, or re-afforestation, improvement and re-development of water front areas, rivers and lakes;