Supreme Court - Daily Orders
Tapan Raut And Anr Th Spa Holder Amar ... vs Amr Infrastructures Ltd on 6 October, 2017
ITEM NO.74 REGISTRAR COURT. 2 SECTION XVI -A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SANJAY PARIHAR
Petition(s) for Arbitration (Civil) No(s). 19/2017
TAPAN RAUT AND ANR TH SPA HOLDER AMAR ARORA Petitioner(s)
VERSUS
AMR INFRASTRUCTURES LTD Respondent(s)
Date : 06-10-2017 This petition was called on for hearing today.
For Petitioner(s) Mr. Lokesh Chopra, Adv.
Mr. Lalit Kumar Jha, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Sole respondent has been served but no one has entered appearance on his behalf.
Hence, process the matter for listing before Hon'ble Court as per rules.
(SANJAY PARIHAR) Registrar JG Signature Not Verified Digitally signed by JYOTI GUPTA Date: 2017.10.07 12:51:37 IST Reason: