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State of West Bengal - Section

Section 27 in The Paschim Banga Ayurvedic System Of Medicine Act, 1961

27. Entry of additional qualification.

- If any person whose name is entered in the Register obtains any qualification mentioned in the Schedule other than the qualification in respect of which he has been registered, he shall, on payment of such fee as may be prescribed, be entitled to have such qualification entered against his name in the Register either in substitution for or in addition to any entry previously made and the Registrar shall add to or amend the entry accordingly.