Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 112] [Entire Act]

State of Maharashtra - Subsection

Section 112(e) in The Maharashtra Universities Act, 1994

(e)the continuance or discontinuance of the membership of the Senate, the Management Council, the Academic Council and other authorities, bodies and committees of the existing universities constituted under the Act;