Section 117(1)(b) in The Income Tax Act, 2025

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Union of India - Subsection

Section 117(1)(b) in The Income Tax Act, 2025

(b)one or more corresponding new bank or banks with any other corresponding new bank under a scheme brought into force by the Central Government under section 9 of the Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 or under section 9 of the Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980, or both; or

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Union of India - Subsection

Section 117(1)(b) in The Income Tax Act, 2025