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State of Rajasthan - Section

Section 77 in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

77. Excessive noise, vibration etc.

- An employer shall ensure at a construction site of a building or other construction work that adequate measures are taken to protect building workers against the harmful effects of excessive noise or vibration and the noise level in no case exceeds the limits laid down in Schedule-I.