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[Section 16]
[Entire Act]
State of Andhra Pradesh - Subsection
Section 16(1) in Hyderabad Metropolitan Development Authority Act, 2008
| (i) ChiefSecretary | - Chairman; |
| (ii) Commissioner, Greater Hyderabad MunicipalCorporation | - Vice-Chairman; |
| (iii) Principal Secretary / Secretary, MunicipalAdministration & Urban Development Department | - Member. |
| (iv) Principal Secretary / Secretary, Transport,Roads & Buildings Department | - Member. |
| (v) Vice-Chairman & Managing Director, theAndhra Pradesh State Road Transport Corporation | - Member. |
| (vi) Commissioner of Police, Hyderabad | - Member |
| (vii) Commissioner of Police, Cyberabad | - Member |
| (viii) Member-Secretary, Andhra PradeshPollution Control Board | - Member |
| (ix) General Manager, South Central Railway | - Member |
| (x) Transport Commissioner | - Member |
| (xi) Two experts in the field of urbantransportation (to be nominated by the Government) | - Members |
| (xii) Metropolitan Commissioner | - Member Convener |
| (xiii) Any other person nominated by theGovernment. |