Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 115 in U.P. Zila Panchayats Service Rules, 1970 115. Interpretation. - If any dispute arises relating to the interpretation of Rules 83 to 114 it shall be referred to the State Government whose decision thereon shall be final.
