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[Cites 0, Cited by 0] [Section 685] [Entire Act]

State of Jharkhand - Subsection

Section 685(b) in Civil Court Rules of the High Court of Judicature at Patna

(b)As regards B-Deposits, the statements received from the Subordinate Courts must be copied into the District Judge's statement with a separate total for each Court, the originals being filed for future reference.