Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bombay Presidency - Section

Section 89 in The Bombay Forest Rules, 1942

89. Local areas to which the rules are not applicable to be published.

- The State Government may by notification in the Bombay Government Gazette exempt from the operation of the rules contained in this Chapter any local area specified in such notification.