Delhi High Court - Orders
Apl Apollo Tubes Limited vs Supreme Colour Roofing And Decking ... on 25 August, 2025
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 428/2023 & I.A. 11420/2023 I.A. 439/2024 I.A.
3182/2025
APL APOLLO TUBES LIMITED .....Plaintiff
Through: Ms. Gunjan Kathuria, Advocate
(through VC)
versus
SUPREME COLOUR ROOFING AND DECKING PRIVATE
LIMITED .....Defendant
Through: Mr. Nikhil Sonker, Mr. Lakshay
Gunawat, Advs.
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 25.08.2025 Learned counsel for the parties state that mediation proceedings are pending and therefore the matter be adjourned.
At request, list on 09.02.2026.
MANMEET PRITAM SINGH ARORA, J AUGUST 25, 2025/mt This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/09/2025 at 21:43:25