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Delhi High Court - Orders

Apl Apollo Tubes Limited vs Supreme Colour Roofing And Decking ... on 25 August, 2025

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                          $~36
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CS(COMM) 428/2023 & I.A. 11420/2023 I.A. 439/2024 I.A.
                                    3182/2025

                                    APL APOLLO TUBES LIMITED                                                        .....Plaintiff
                                                                  Through:            Ms. Gunjan                Kathuria,      Advocate
                                                                                      (through VC)

                                                                  versus

                                    SUPREME COLOUR ROOFING AND DECKING PRIVATE
                                    LIMITED                            .....Defendant
                                               Through: Mr. Nikhil Sonker, Mr. Lakshay
                                                        Gunawat, Advs.

                          CORAM:
                          HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                ORDER

% 25.08.2025 Learned counsel for the parties state that mediation proceedings are pending and therefore the matter be adjourned.

At request, list on 09.02.2026.

MANMEET PRITAM SINGH ARORA, J AUGUST 25, 2025/mt This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/09/2025 at 21:43:25