Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Rajasthan - Subsection Section 1(7) in Rajasthan Public Trust Act, 1959 (7)Chapters XII and XIII of this Act shall commence to apply in relation to the provisions of each of the other chapters of this Act on the date on which such other chapter comes into force.
