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[Cites 0, Cited by 210] [Entire Act]

Union of India - Section

Section 108 in The Code of Civil Procedure, 1908

108. Procedure in appeals from appellate decrees and orders .-The provisions of this Part relating to appeals from original decrees shall, so far as may be, apply to appeals-

(a)from appellate decrees, and
(b)from orders made under this Code or under any special or local law in which a different procedure is not provided.
Appeals to the Supreme Court