Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 1 in The Orissa Registration Rules, 1988 1. Short title, extent and commencement. - (i) These rules may be called the Orissa Registration Rules, 1988.(ii)They shall come into force on the first day of January, 1990.(iii)These rules shall extend to the whole of the State of Orissa.
