Bombay High Court
The Pr Commissioner Of Income Tax 3 Pune vs Symantec Sofware India Pvt Ltd on 20 July, 2022
Bench: Dhiraj Singh Thakur, Abhay Ahuja
TAUSEEF
LAIQUEE
FAROOQUI
Digitally signed by
TAUSEEF LAIQUEE
FAROOQUI
Date: 2022.07.22 Tauseef 21-ITXA.550.2018.doc
11:19:11 +0530
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN APPEAL UNDER SECTION 260A OF THE INCOME TAX ACT,
1961
INCOME TAX APPEAL NO.550 OF 2018
The Pr. Commissioner of Income Tax 3 ...Appellant
Pune
Versus
Symantec Software India Pvt. Ltd. ...Respondent
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Ms. Samiksha Kanani i/by Mr. Ajit Manwani for Appellant. Ms. Sofiya Shanmugam i/by Mint & Confreres for Respondent.
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CORAM : DHIRAJ SINGH THAKUR &
VALMIKI SA MENEZES, J.J.
DATE : 20th JULY 2022
P.C.
1. Ms. Kanani, learned counsel for the Appellant seeks short adjournment.
2. List on 8th September 2022.
[VALMIKI SA MENEZES, J.] [DHIRAJ SINGH THAKUR, J.] 1/1