Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(3) in The U.P. Secondary Education Department Regularisation of Ad hoc Promotions on the Post of Trained Graduate Teachers Rules, 2001

(3)For the purpose of sub-rule(l), the appointing authority shall constitute a Selection Committee :Provided that where constitution of selection committee is provided for in any rules or orders, relating to the relevant post or service, the constitution of the selection committee for the purpose of these rules shall, as far as possible, be as provided in such rules or orders.