Rajasthan High Court - Jaipur
Om Prakash Sharma S/O Shiv Narayan vs State Of Rajasthan on 6 February, 2023
Author: Shubha Mehta
Bench: Shubha Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Revision Petition No. 2049/2019
Om Prakash Sharma S/o Shiv Narayan
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Devanshu Sharma For Respondent(s) : Mr. Bhawani Shankar Sharma, PP HON'BLE MRS. JUSTICE SHUBHA MEHTA Order 06/02/2023 izdj.k esa fnukad 25-09-2019 dks ;kph&vfHk;qDr dh ltk LFkxu dk izkFkZuki= bl 'krZ ij Lohdkj fd;k x;k Fkk fd og fopkj.k U;k;ky; }kjk vf/kjksfir [email protected] dh 40 izfr'kr jkf'k ¼iwoZ esa tek@vnk dh xbZ jkf'k lek;ksftr djrs gq,½ tek djok ns vkSj ipkl gtkj :i;s dk ca/ki= ,oa iPphl&iPphl gtkj :i;s dh nks tekurs fopkj.k U;k;ky; esa izLrqr dj rLnhd djok nsA vkt ;kph ds vf/koDrk us izdV fd;k fd mUgsa bl ckr dh tkudkjh ugha gS fd ;kph us mDr vknsf'kr jkf'k fopkj.k U;k;ky; esa tek djkbZ gS vFkok ughaA vr% dk;kZy; dks funsZf'kr fd;k tkrk gS fd fopkj.k U;k;ky; ls bl laca/k esa rF;kRed fjiksVZ ryc dh tkosA ;kph ds vf/koDrk dks Hkh funsZf'kr fd;k tkrk gS fd os bl laca/k esa oLrqfLFkfr vkxkeh is'kh ij U;k;ky; ds le{k j[ksaA izdj.k nks lIrkg ckn lwphc) gksA (SHUBHA MEHTA),J VISHAL SHARMA /16 (Downloaded on 09/02/2023 at 12:31:09 AM) Powered by TCPDF (www.tcpdf.org)