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NCT Delhi - Section

Section 1221 in The Government Of National Capital Territory Of Delhi Act, 1991

1221.

[28th March, 2021]An Act to supplement the provisions of the Constitution relating to the Legislative Assembly and a Council of Ministers for the National Capital Territory of Delhi and for matters connected therewith or incidental thereto.BE it enacted by Parliament in the Forty-second Year of the Republic of India as follows:-[ PRS Legislative Research discussed The Government of National Capital Territory of Delhi (Amendment) Bill, 2021]