Madhya Pradesh High Court
Satish Dubey vs The State Of Madhya Pradesh on 23 February, 2021
Author: Atul Sreedharan
Bench: Atul Sreedharan
1 MCRC-36929-2020 The High Court Of Madhya Pradesh MCRC-36929-2020 (SATISH DUBEY Vs THE STATE OF MADHYA PRADESH) 8 Jabalpur, Dated : 23-02-2021 Shri Siddharth Datt, Advocate for applicant. Shri Utkarsh Agrawal, Panel lawyer for the State. As stated by learned counsel for the State, the investigation is still in progress.
List this case on 7.4.2021 alongwith M.Cr.C No.40258/2020.
(ATUL SREEDHARAN) JUDGE amit Signature Not Verified SAN Digitally signed by AMIT JAIN Date: 2021.02.24 13:09:50 IST