Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Punjab - Subsection Section 30(2) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014 (2)For all matters relating to adoption, the guidelines issued by the Central Adoption Resource Agency and notified by the Central Government, shall apply.
