Section 14(5) in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005
(5)When a vacancy occurs, or is likely to occur, in the office of the Vice- Chancellor by reason of leave or for any cause, other than the expiry of the term of office, the Registrar shall report the fact forthwith to the Board, and such vacancy shall be filled in accordance with the provisions of sub- section (1).
