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State of Punjab - Section

Section 1 in Punjab Laws (Special Provisions for Regularization of Unauthorized Colonies) Act, 2018

1. Short title and commencement.

(1)This Act may be called the Punjab Laws (Special Provisions for Regularization of Unauthorized Colonies) Act, 2018.
(2)It shall come into force on and with effect from the date of its publication in the Official Gazette.