Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Bengal Presidency - Subsection Section 5(2) in The Bengal Criminal Law Amendment Act, 1930 (2)Any officer exercising any of the powers conferred by section 4 may use any and every means necessary to the full exercise of such powers.
