Calcutta High Court
Commissioner Of Income Tax vs Shree Balaji Glass Manufacturin P. Ltd on 12 March, 2015
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
ORIGINAL SIDE
ITA No. 23 of 2009
COMMISSIONER OF INCOME TAX, KOL-III
Versus
SHREE BALAJI GLASS MANUFACTURIN P. LTD
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE ARINDAM SINHA Date : 12th March, 2015.
The Court : The Court : The matter has been listed under the heading 'For Dismissal' with endorsement '2'. No one responded for either of the parties.
Let the matter be listed under the heading 'For Dismissal' with endorsement '3' on 17.3.2015.
(GIRISH CHANDRA GUPTA, J.) (ARINDAM SINHA, J.) km